| Sections | Particulars |
|---|---|
| Chapter IV | Share Capital and Debentures |
| 45 | Numbering of shares |
| Description | Every share in a company having a share capital shall be distinguished by its distinctive number: Provided that nothing in this section shall apply to a share held by a person whose name is entered as holder of beneficial interest in such share in the records of a depository. |
86540
103860
630
114
59824